ABHILASHA KUMARI

1,185 recorded High Court judgment(s) · 2006–2017

Courts

Gujarat High Court

1185

58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	470
44-PARTLY ALLOWED @ FH	309
38-RULE ABSOLUTE/ALLOWED @ FH	157
39-RULE DISCHARGED/DISMISSED @ FH	76
28-REJECTED @ ADM.STAGE	44
59-RULE ISSUED & RULE DISCHARGED/DISMISSED@FH	40
46-ANY OTHER MODE @ FH	30
26-DISMISSED @ ADM.STAGE	23

SANGEETABEN RAMANBHAI PATEL v. COLLECTOR OF ANAND — Gujarat High Court (2017-04-18)
MAGANBHAI NATHUBHAI PATEL v. SECRETARY REVENUE DEPARTMENT (DISPUTE) — Gujarat High Court (2016-11-15)
WAGHELA MAFATSINH NATHUSINGH v. STATE OF GUJARAT — Gujarat High Court (2015-12-23)
KIFS INTERNATIONAL PRIVATE LIMITED(ERSTWHILE DEV TRADELINK PRIVATE LIMITED) v. .. — Gujarat High Court (2015-12-21)
KIFS SECURITIES PRIVATE LIMITED v. .. — Gujarat High Court (2015-12-21)
KIFS TRADE CAPITAL PRIVATE LIMITED(ERSTWHILE EINFOWORKS SERVICES PRIVATE LIMITED) v. .. — Gujarat High Court (2015-12-21)
ANAR CHEMICALS PVT.LTD. v. .. — Gujarat High Court (2015-12-03)
ENGEE CHEMICAL INDUSTRIES PVT.LTD. v. .. — Gujarat High Court (2015-12-03)
ANAR INTERNATIONAL PVT.LTD. v. .. — Gujarat High Court (2015-12-03)
M.P. OZA v. STATE OF GUJARAT — Gujarat High Court (2015-11-04)