ABHIJIT GANGOPADHYAY

2,972 recorded High Court judgment(s) · 1998–2024

Courts

Calcutta High Court

2972

DISPOSED	1681
DISMISSED	549
DISMISSED FOR DEFAULT	420
DISMISSED AS WITHDRAWN	142
ALLOWED	127
DISMISSED FOR NON PROSECUTION	20
DISMISSED AS NOT PRESSED	18
TRANSFERRED	12

MIRAJUL MONDAL AND ANR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2024-02-23)
KANHAI LAL CHOWDHURY v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2024-02-23)
M/S EASTERN PAPER MILLS LTD AND ANR. v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2024-02-20)
NITYA KUMAR SAHA v. EMPLOYEES STATE INSURANCE CORP AND ORS — Calcutta High Court (2024-02-19)
KRISHNA DAMANI v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2024-02-19)
FERRO SCRAP NI9GAM LIMITED EMPLOYEES UNION AND ANR v. UNION OF INDIA AND ORS. — Calcutta High Court (2024-02-19)
MR. SANDEEP KRISHNA ROHATGI AND ANR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2024-02-13)
DIPU HALDAR AND ORS v. THE STATE OF WEST BENGAL AND ORS — Calcutta High Court (2024-02-09)
TARAK ROY AND ORS v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-02-08)
CALCUTTA MINT EMPLOYEES UNION OF AND ORS v. UNION OF INDIA AND ORS. — Calcutta High Court (2024-02-05)