ABHAY SHREENIWAS OKA (CJ),SURAJ GOVINDARAJ

438 recorded High Court judgment(s) · 2021–2021

Courts

Karnataka High Court

438

DISPOSED	372
REJECTED	26
DISMISSED	16
Partly Allowed	13
Dismissed for Non-Prosecution	6
ALLOWED	4
DROPPED	1

SMT.B.VIJAYA v. SRI.RAVINDRA — Karnataka High Court (2021-08-27)
SRI BABU v. THE SECRETARY — Karnataka High Court (2021-08-27)
KIRLOSKAR AAF LIMITED v. M/S AMERICAN AIR FILTERS — Karnataka High Court (2021-08-26)
THE KARNATAKA STATE TALUK MOJINI OPERATORS (LAND SURVEY DEPARTMENT) v. SRI MANJUNATH PRASAD N, IAS — Karnataka High Court (2021-08-26)
M/S SRI KALABYRAVESHWARA STONE CRUSHER AND M SAND v. STATE OF KARNATAKA — Karnataka High Court (2021-08-25)
B S PRAVEEN KUMAR v. THE KEMPE GOWDA INSTITUTE OF MEDICAL SCIENCES HOSPITAL — Karnataka High Court (2021-08-25)
SRI B S KUMARASWAMY v. SRI MAHESH K A S — Karnataka High Court (2021-08-25)
MANASA HOUSE BUILDING CO OPERATIVE SOCIETY v. K R RAKSHITH — Karnataka High Court (2021-08-25)
SRI B T SRINIVAS v. RAJESH GOWDA, IAS — Karnataka High Court (2021-08-25)
SRI. K VIJAY KUMAR v. SRI. RAJESH GOWDA — Karnataka High Court (2021-08-24)