ABHAY SHREENIWAS OKA (CJ),SACHIN SHANKAR MAGADUM
284 recorded High Court judgment(s) · 2019–2021
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| Karnataka High Court | 284 |
Disposal nature
| DISPOSED | 240 |
| ALLOWED | 13 |
| REJECTED | 11 |
| Partly Allowed | 9 |
| DISMISSED | 7 |
| Dismissed for Non-Prosecution | 3 |
| DROPPED | 1 |
Recent judgments
- KENRISE MEDIA PRIVATE LIMITED v. MR. ASHISH K MISHRA — Karnataka High Court (2021-06-03)
- DR BAVAGUTHU RAGHURAM SHETTY v. BANK OF BARODA — Karnataka High Court (2021-04-17)
- DR BAVAGUTHU RAGHURAM SHETTY v. BANK OF BARODA — Karnataka High Court (2021-04-17)
- BANK OF BARODA v. DR. BAVAGUTHU RAGHURAM SHETTY — Karnataka High Court (2021-04-17)
- SMT. MADHURA BAI v. SRI. CHANDRASHEKAR — Karnataka High Court (2021-04-16)
- SMT. PADMA MAHADEV v. M/S. SIERRA CONSTRUCTIONS PRIVATE LIMITED — Karnataka High Court (2021-03-22)
- G SRINIVASA v. THE SENIOR GEOLOGIST (MINERAL) — Karnataka High Court (2021-02-26)
- THE NATIONAL FEDERATION OF THE BLIND v. THE KARNATAKA PUBLIC SERVICE COMMISSION — Karnataka High Court (2021-02-26)
- S.UMESH v. THE CHIEF SECRETARY — Karnataka High Court (2021-02-26)
- DR.VEENA NARAYAN SHIROOR v. DR.SUDHEER CHANDRA SOODA — Karnataka High Court (2021-02-26)
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