LexABHAY SHREENIWAS OKA (CJ),S VISHWAJITH SHETTY
352 recorded High Court judgment(s) · 2015–2021
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 352 |
Disposal nature
| DISPOSED | 298 |
| REJECTED | 19 |
| Partly Allowed | 11 |
| DISMISSED | 11 |
| ALLOWED | 8 |
| Dismissed for Non-Prosecution | 3 |
| ALLOWED AND REMANDED | 1 |
| Dismissal for Non Compliance of Office Objections | 1 |
Recent judgments
- MAHEJABEEN v. STATE OF KARNATAKA — Karnataka High Court (2021-04-17)
- SHRI B V SHIVASWAMY v. THE GOVERNMENT OF KARNATAKA — Karnataka High Court (2021-04-15)
- SMT. SAVITHRAMMA v. THE STATE OF KARNATAKA — Karnataka High Court (2021-03-12)
- M/S. DIPIN STONE CRUSHERS v. STATE OF KARNATAKA — Karnataka High Court (2021-03-12)
- M/S SIDDARAMESHWARA STONE CRUSHERS v. STATE OF KARNATAKA — Karnataka High Court (2021-03-12)
- SMT.GEETHA MISRA v. UNION OF INDIA MINISTRY OF ROAD TRANSPORT AND HIGHWAYS TRANSPORT BHAVAN — Karnataka High Court (2021-03-12)
- SRI D S SHANKARAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2021-03-12)
- K.K. POOVAIAH v. STATE OF KARNATAKA — Karnataka High Court (2021-03-12)
- M/S. RAMANJANEYA STONE CRUSHER v. STATE OF KARNATAKA — Karnataka High Court (2021-03-12)
- M/S MANU STONE v. STATE OF KARNATAKA — Karnataka High Court (2021-03-12)