ABHAY SHREENIWAS OKA (CJ),S SUNIL DUTT YADAV

73 recorded High Court judgment(s) · 2018–2018

Courts

Karnataka High Court

DISMISSED	49
DISPOSED	16
REJECTED	3
ALLOWED	3
Dismissed for Non-Prosecution	1
IA/Memo/VK/OP in disposal	1

KARNATAKA RAJYA VIKALACHETNARA RAKSHANA SAMITI v. INDIAN OIL CORPORATION — Karnataka High Court (2018-08-31)
HANUMAKKA K R v. G GOPAL REDDY — Karnataka High Court (2018-08-31)
THE STATE OF KARNATAKA v. M/S. WS RETAIL SERVICES PRIVATE LIMITED — Karnataka High Court (2018-08-31)
SMT PREMA v. SRI L JAWAHAR NAZARETH — Karnataka High Court (2018-04-24)
M NARAYANA SWAMY v. THE COMMISSIONER — Karnataka High Court (2018-03-28)
SRI. SHIVAKUMAR HANUMANTHAPPA MARATHE v. THE MANAGING DIRECTOR — Karnataka High Court (2018-03-09)
SRI VIJAYKUMAR B v. STATE OF KARNATAKA — Karnataka High Court (2018-03-09)
THE KARNATAKA POWER TRANSMISSION v. GOVERNMENT OF KARNATAKA — Karnataka High Court (2018-03-09)
SRI. CHANNABASAVESHWARA LORRY SERVICE v. STATE OF KARNATAKA — Karnataka High Court (2018-03-09)
SMT. KEMPAJAMMA v. THE DEPUTY REGISTRAR — Karnataka High Court (2018-03-09)