ABHAY SHREENIWAS OKA (CJ),S.SUJATHA
343 recorded High Court judgment(s) · 2017–2019
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| Karnataka High Court | 343 |
Disposal nature
| DISPOSED | 231 |
| DISMISSED | 89 |
| ALLOWED | 8 |
| Dismissed for Non-Prosecution | 7 |
| ALLOWED AND REMANDED | 4 |
| REJECTED | 3 |
| Partly Allowed | 1 |
Recent judgments
- HANUMANNA M v. THE CHAIRMAN AND DISCIPLINARY AUTHORITY — Karnataka High Court (2019-07-12)
- M/S SATHYAM STREET WELFARE ASSOCIATION v. THE JOINT COMMISSIONER — Karnataka High Court (2019-07-12)
- SRI V M SRINIVASAREDDY v. THE STATE OF KARNATAKA — Karnataka High Court (2018-12-21)
- P B KARIGOWDA v. STATE OF KARNATAKA — Karnataka High Court (2018-12-21)
- MANJUNATH v. STATE OF KARNATAKA — Karnataka High Court (2018-12-21)
- M/S ENTIRE CERAMICS LIMITED v. GOVT. OF KARNATAKA — Karnataka High Court (2018-12-21)
- SMT SUNANDA S PATIL v. THE CHIEF SECRETARY — Karnataka High Court (2018-12-21)
- ABHAYA A FEDERATION OF RESIDENTS WELFARE v. THE BANGALORE DEVELOPMENT AUTHORITY — Karnataka High Court (2018-12-21)
- SMT GOUTHAMI v. THE STATE OF KARNATAKA — Karnataka High Court (2018-12-21)
- G V KRISHNAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2018-12-21)
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