ABHAY SHREENIWAS OKA (CJ),S.R.KRISHNA KUMAR

206 recorded High Court judgment(s) · 2016–2021

Courts

Karnataka High Court

206

DISPOSED	103
DISMISSED	50
ALLOWED	15
Partly Allowed	13
REJECTED	11
Dismissed for Non-Prosecution	10
Dismissal for Non Compliance of Office Objections	3
Transferred to Dharwad	1

VIDYANIDHI EDUCATION TRUST (REGD) v. NATIONAL COMMISSION FOR MINORITY — Karnataka High Court (2021-04-22)
NEW HORIZON EDUCATIONAL AND CULTURAL TRUST v. STATE OF KARNATAKA — Karnataka High Court (2021-03-19)
MS. KAUSAR BEGUM v. THE STATE OF KARNATAKA — Karnataka High Court (2020-11-27)
M/S KUMAR ENTERPRISES v. UNION OF INDIA — Karnataka High Court (2020-02-14)
SRI M B ADINARAYANA v. STATE OF KARNATAKA BY ITS — Karnataka High Court (2020-01-04)
DR K B VIJAYAKUMAR v. THE STATE OF KARNATAKA — Karnataka High Court (2020-01-04)
B K UDAY KUMAR v. THE STATE OF KARNATAKA — Karnataka High Court (2020-01-04)
SRI. S. MURTHY v. THE SPECIAL BOARD KARNATAKA LEGISLATIVE ASSEMBLY — Karnataka High Court (2019-12-19)
N VIJAYAKUMAR v. GOPALAKRISHNA — Karnataka High Court (2019-12-19)
SMT. RATHNAVVA RAVI SHIGGAVI v. THE STATE OF KARNATAKA — Karnataka High Court (2019-11-21)