LexABHAY SHREENIWAS OKA (CJ),S.N.SATYANARAYANA
150 recorded High Court judgment(s) · 2013–2017
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 150 |
Disposal nature
| DISMISSED | 100 |
| DISPOSED | 40 |
| ALLOWED | 6 |
| Dismissed for Non-Prosecution | 2 |
| Converted | 1 |
| REJECTED | 1 |
Recent judgments
- ANNASAHEB v. STATE OF KARNATAKA — Karnataka High Court (2017-07-07)
- SRI SRINIVAS v. THE STATE OF KARNATAKA — Karnataka High Court (2014-07-04)
- DOMLUR 2ND STAGE v. THE COMMISSIONER — Karnataka High Court (2014-07-04)
- SRI SRINIVAS v. THE STATE OF KARNATAKA — Karnataka High Court (2014-07-04)
- THE STATE OF KARNATAKA v. BANGALORE MEDICAL COLLEGE — Karnataka High Court (2014-06-13)
- M/S SHIVMONI & CO v. CANARA BANK — Karnataka High Court (2014-06-13)
- CANARA BANK v. M/S SHIVMONI & CO — Karnataka High Court (2014-06-13)
- DR RAVI PRAKASH v. THE STATE OF KARNATAKA — Karnataka High Court (2014-06-13)
- EX SERVICEMEN & ECONOMICALLY WEAKER SECTION v. THE DEPUTY CONSERVATOR OF FORESTS — Karnataka High Court (2014-06-13)
- BANGALORE MEDICAL COLLEGE & v. DR O S SIDDAPPA — Karnataka High Court (2014-06-13)