ABHAY SHREENIWAS OKA (CJ),S.G.PANDIT

201 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• PR. COMMISSIONER OF INCOME TAX v. M/S SASKEN — Karnataka High Court (2018-10-31)
• THE PR. COMMISSIONER OF INCOME TAX v. MRS. VANAJA MATTHEN — Karnataka High Court (2018-10-30)
• INFINEON TECHNOLOGIES INDIA PRIVATE LTD v. ASST. COMMISSIONER OF INCOME TAX — Karnataka High Court (2018-10-25)
• INFINEON TECHNOLOGIES INDIA PRIVATE LIMITED v. DEPUTY COMMISSIONER OF INCOME TAX — Karnataka High Court (2018-10-25)
• CHAITANYA MANDAL v. THE STATE OF KARNATAKA — Karnataka High Court (2018-10-23)
• SRI MANJUNATH v. THE STATE OF KARNATAKA — Karnataka High Court (2018-10-23)
• SMT JYOTI B NAGANAGOUDAR v. THE STATE OF KARNATAKA — Karnataka High Court (2018-10-23)
• S SADASHIVAIAH v. STATE OF KARNATAKA — Karnataka High Court (2018-10-23)
• SRI HARIYAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2018-10-23)
• SRI H V CHANDRU v. SRI SOMASHEKAR — Karnataka High Court (2018-10-23)