ABHAY SHREENIWAS OKA (CJ),RAVI MALIMATH
928 recorded High Court judgment(s) · 2014–2017
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| Karnataka High Court | 928 |
Disposal nature
| DISMISSED | 470 |
| DISPOSED | 307 |
| Dismissed for Non-Prosecution | 85 |
| ALLOWED | 28 |
| REJECTED | 22 |
| Partly Allowed | 9 |
| ALLOWED AND REMANDED | 6 |
| IA/Memo/VK/OP in disposal | 1 |
Recent judgments
- B RAMU v. THE COMMISSIONER — Karnataka High Court (2017-09-20)
- M/S. LAKSHMI VENKATESHWARA GRANITES v. THE STATE OF KARNATAKA — Karnataka High Court (2017-09-20)
- STATE OF KARNATAKA v. SRI. A. LAXMI REDDY — Karnataka High Court (2017-08-11)
- SMT. N M SHASHIKALA v. THE DEPUTY DIRECTOR — Karnataka High Court (2017-08-11)
- G SHANKARAPPA v. THE DIVISIONAL RAILWAY MANAGER — Karnataka High Court (2017-08-11)
- STATE OF KARNATAKA v. SRI H R SHIVASHANKAR — Karnataka High Court (2017-08-11)
- REGIONAL MANAGER v. SMT DIMPLE @ RASHMI SETHI — Karnataka High Court (2017-06-30)
- M/S OMEGA BIOTEC v. THE ASST GENERAL MANAGER — Karnataka High Court (2017-06-30)
- BHARATH PETROLIUM CORPORATION LTD v. MRS. SIMPAL R SHETTY — Karnataka High Court (2017-06-30)
- B P HONAKHANDE v. THE GOVT OF KARNATAKA — Karnataka High Court (2017-03-24)
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