ABHAY SHREENIWAS OKA (CJ),RAM MOHAN REDDY

344 recorded High Court judgment(s) · 2014–2015

Courts

Karnataka High Court

344

DISMISSED	196
DISPOSED	104
REJECTED	20
Dismissed for Non-Prosecution	15
ALLOWED	7
IA/Memo/VK/OP in disposal	1
Partly Allowed	1

SRI M A A HARIS v. STATE OF KARNATAKA — Karnataka High Court (2015-04-28)
MR. VISHAKANTEGOWDA v. THE STATE OF KARNATAKA — Karnataka High Court (2015-04-28)
EMPLOYEES STATE INSURANCE CORPORATION v. DR. RAVIKUMAR S.K. — Karnataka High Court (2015-04-28)
MR N SRINIVASA v. SRI MURULESH — Karnataka High Court (2015-04-28)
SHIVAPRASAD NAVADA v. ASSISTANT DIRECTOR — Karnataka High Court (2015-04-28)
KORAMANGALA 3RD BLOCK RESIDENTS v. STATE OF KARNATAKA — Karnataka High Court (2015-04-28)
NAMMA BENGALURU FOUNDATION v. STATE OF KARNATAKA — Karnataka High Court (2015-04-28)
SRI M. CHANDRAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2015-04-28)
THE STATE OF KARNATAKA v. SRI BASAVARAJU — Karnataka High Court (2015-04-27)
THE STATE OF KARNATAKA REP BY ITS SECY v. SRI SYED ALTAF — Karnataka High Court (2015-04-27)