ABHAY SHREENIWAS OKA (CJ),R. NATARAJ

39 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• M/S IQRA GRANITE CRUSHER v. STATE OF KARNATAKA — Karnataka High Court (2020-07-14)
• A N PRAKASH v. STATE OF KARNATAKA — Karnataka High Court (2020-07-14)
• SMT. L. LATHA v. STATE OF KARNATAKA — Karnataka High Court (2020-07-06)
• SRI MAHESHAPPA BOMMAPPA GUBBI v. THE STATE OF KARNATAKA — Karnataka High Court (2020-07-06)
• MRS GEETHA K N v. STATE OF KARNATAKA — Karnataka High Court (2020-07-06)
• MAKUKO CHUKWUKA MUOLOKWO v. THE STATE OF KARNATAKA — Karnataka High Court (2020-07-03)
• PARAMJIT KAUR v. STATE OF KARNATAKA — Karnataka High Court (2020-07-03)
• RAJARAJESHWARI MEDICAL COLLEGE AND HOSPITAL v. DR P KIRAN — Karnataka High Court (2020-07-03)
• OFFICE OF THE JOINT DIRECTOR v. DIRECT DIALOGUE INITIATIVES INDIA PRIVATE LIMITED — Karnataka High Court (2020-07-02)
• SRI C VENKATESHAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2020-07-02)