LexABHAY SHREENIWAS OKA (CJ),R DEVDAS
413 recorded High Court judgment(s) · 2014–2018
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 413 |
Disposal nature
| DISPOSED | 302 |
| DISMISSED | 97 |
| Dismissed for Non-Prosecution | 8 |
| ALLOWED | 3 |
| IA/Memo/VK/OP in disposal | 2 |
| ALLOWED AND REMANDED | 1 |
Recent judgments
- HDB FINANCIAL SERVICES LIMITED v. M/S. REMO SOFTWARE PVT. LTD — Karnataka High Court (2018-11-30)
- M/S SAPTHAGIRI STONE CRUSHER v. THE STATE OF KARNATAKA — Karnataka High Court (2018-10-26)
- A. YOGANANDA MURTHY v. STATE OF KARNATAKA — Karnataka High Court (2018-10-26)
- M/S SHRI MAHAKUTESHWARA STONE CRUSHER v. THE STATE OF KARNATAKA — Karnataka High Court (2018-10-26)
- SRI. V SHIVAPRAKASH v. THE STATE OF KARNATAKA — Karnataka High Court (2018-10-26)
- M/S JAYADEV STONE CRUSHER v. THE STATE OF KARNATAKA — Karnataka High Court (2018-10-26)
- THE MANAGEMENT OF M/S. POWERGEAR LTD., v. POWERGEAR EMPLOYEES UNION (R) — Karnataka High Court (2018-09-17)
- VIJAYASHREEPURA KSHEMABIVRUDHI v. STATE OF KARNATAKA — Karnataka High Court (2018-09-03)
- M/S VINYAS ENTER PRISES v. THE STATE OF KARNATAKA — Karnataka High Court (2018-08-31)
- M/S. SRI. GAVIRANGA TRADERS v. THE STATE OF KARNATAKA — Karnataka High Court (2018-08-31)