ABHAY SHREENIWAS OKA (CJ),PRADEEP SINGH YERUR

122 recorded High Court judgment(s) · 2017–2020

Courts

Karnataka High Court

122

DISPOSED	69
DISMISSED	23
Partly Allowed	14
ALLOWED	9
REJECTED	4
Dismissed for Non-Prosecution	2
Dismissal for Non Compliance of Office Objections	1

V.G. MANJUNATH v. THE GOVERNMENT OF KARNATAKA — Karnataka High Court (2020-08-05)
C SREENIVASAN v. THE GOVERNMENT OF KARNATAKA — Karnataka High Court (2020-07-03)
THE KARNATAKA POWER TRANSMISSION CORPORATION LTD v. SRI. D BASAVARAJU — Karnataka High Court (2020-04-21)
THE KARNATAKA POWER TRANSMISSION CORPORATION LTD v. R N SHIVAPRAKASH — Karnataka High Court (2020-04-21)
THE KARNATAKA POWER TRANSMISSION v. MR. VENKATRAMAN G PANDIT — Karnataka High Court (2020-04-21)
THE KARNATAKA POWER TRANSMISSION v. RAGHAVENDRA R JOSHI — Karnataka High Court (2020-04-21)
THE KARNATAKA POWER TRANSMISSION COMPANY LTD v. M N NARASIMHA RANGA — Karnataka High Court (2020-04-21)
SRI DHASAPPA ELANGO v. THE SECRETARY — Karnataka High Court (2019-12-20)
PRASAD N v. THE COMMISSIONER — Karnataka High Court (2019-12-19)
SRI M ERANNA v. THE COMMISSIONER — Karnataka High Court (2019-12-19)