ABHAY SHREENIWAS OKA (CJ),P.S.DINESH KUMAR

1,576 recorded High Court judgment(s) · 2014–2020

Courts

Karnataka High Court

1576

DISPOSED	939
DISMISSED	447
ALLOWED	86
Dismissed for Non-Prosecution	60
REJECTED	32
Partly Allowed	7
IA/Memo/VK/OP in disposal	4
ALLOWED AND REMANDED	1

SRI B R RAMESH v. THE STATE OF KARNATAKA — Karnataka High Court (2020-06-09)
JEETENDRA KUMAR RAJAN v. THE STATE OF KARNATAKA — Karnataka High Court (2019-11-08)
VIVEK VASANT KAKAREDDI v. THE STATE OF KARNATAKA — Karnataka High Court (2019-11-08)
SATISH C BANDIVADDAR v. THE STATE OF KARNATAKA — Karnataka High Court (2019-11-08)
MUNIYAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2019-10-11)
P UDAYA SHANKAR v. THE DEPUTY COMMISSIONER URBAN — Karnataka High Court (2019-10-11)
SRI MUNIYAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2019-10-11)
SRI T. GOPAL v. SRI K.K SHEKAR — Karnataka High Court (2019-10-11)
SRI B R RAMESH v. THE NILGIRI DAIRY (BANGALORE)PVT LTD — Karnataka High Court (2019-10-11)
SRI M H MANJUNATH v. THE DEPUTY COMMISSIONER — Karnataka High Court (2019-09-06)