ABHAY SHREENIWAS OKA (CJ),N S SANJAY GOWDA

140 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• TRENDY WOOD AND METAL PVT LTD v. STATE OF KARNATAKA — Karnataka High Court (2021-08-19)
• SRI MANIK CHAND v. SRI BABULAL — Karnataka High Court (2021-08-19)
• SMT MUNINARAYANAMMA v. SRI SHIVAPPA LAMANI — Karnataka High Court (2021-08-19)
• LEELAVATHI H.V. v. THE UNION OF INDIA — Karnataka High Court (2021-08-18)
• DR DEVADASU H R v. STATE OF KARNATAKA — Karnataka High Court (2021-08-18)
• MRS K S LATHA v. SRI GAURAV GUPTA IAS — Karnataka High Court (2021-08-18)
• SRI REKHAPPA L RATHOD v. STATE OF KARNATAKA — Karnataka High Court (2021-08-18)
• MOHAMMED RAZA NAIK S/O NOOR AHMED NAIK v. KARNATAKA STATE POLLUTION CONTROL BOARD — Karnataka High Court (2021-08-18)
• SMT NAGASHREE J R v. THE MANAGING DIRECTOR — Karnataka High Court (2021-08-18)
• HIGH COURT OF KARNATAKA v. DR. S. N. SINGH — Karnataka High Court (2021-08-18)