LexABHAY SHREENIWAS OKA (CJ),MOHAMMAD NAWAZ
394 recorded High Court judgment(s) · 2014–2021
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 394 |
Disposal nature
| DISPOSED | 266 |
| DISMISSED | 48 |
| Dismissed for Non-Prosecution | 30 |
| Partly Allowed | 20 |
| REJECTED | 14 |
| ALLOWED | 14 |
| Remanded | 1 |
| Dismissal for Non Compliance of Office Objections | 1 |
Recent judgments
- TUNGHABHADRA SUGAR WORKS LIMITED v. PRAKASH — Karnataka High Court (2021-01-29)
- SRI B P CHANNA KESHAVA v. STATE OF KARNATAKA — Karnataka High Court (2021-01-29)
- SRI M VISVESVARAYA EDUCATION TRUST v. STATE OF KARNATAKA — Karnataka High Court (2021-01-15)
- PRIVATE HOSPITAL & NURSING HOMES ASSOCIATION v. THE SECRETARY — Karnataka High Court (2020-04-13)
- C S UMESH v. T V GANGARAJU — Karnataka High Court (2020-03-04)
- SRI M VEERABHADRAIAH v. THE REGISTRAR GENERAL — Karnataka High Court (2020-01-31)
- SHRI. PUTTIGE R. RAMESH v. HIGH COURT OF KARNATAKA — Karnataka High Court (2020-01-31)
- SRI T N RAGHUPATHY v. THE HIGH COURT OF KARNATAKA — Karnataka High Court (2020-01-31)
- G R MOHAN v. THE HIGH COURT OF KARNATAKA — Karnataka High Court (2020-01-31)
- SMT. SHAILAJA N v. THE STATE OF KARNATAKA — Karnataka High Court (2019-11-28)