LexABHAY SHREENIWAS OKA (CJ),M.NAGAPRASANNA
24 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 24 |
Disposal nature
| DISPOSED | 21 |
| DISMISSED | 1 |
| Partly Allowed | 1 |
| REJECTED | 1 |
Recent judgments
- MUNIRAMASWAMY B v. GOVERNMENT OF INDIA — Karnataka High Court (2020-07-23)
- SHANTHINIKETAN B.ED COLLEGE v. BANGALORE UNIVERSITY — Karnataka High Court (2020-07-23)
- SRI T G SRINIVASA RAO v. RESERVE BANK OF INDIA — Karnataka High Court (2020-07-23)
- M/S RAMSONS GARMENT FINISHING EQUIPMENT PVT LTD v. THE KARNATAKA STATE POLLUTION CONTROL BOARD — Karnataka High Court (2020-07-22)
- KRISHNAMURTHY M v. THE STATE OF KARNATAKA — Karnataka High Court (2020-07-21)
- SRI. MUNISWAMY K v. THE STATE OF KARNATAKA — Karnataka High Court (2020-07-20)
- SRI S GANGAPPA v. STATE OF KARNATAKA — Karnataka High Court (2020-07-20)
- LETZKIT FOUNDATION v. UNION OF INDIA — Karnataka High Court (2020-07-17)
- M. SRINIVAS v. THE ASSISTANT EXECUTIVE ENGINEER — Karnataka High Court (2020-07-17)
- B GANGADHAR v. THE PRINCIPAL SECRETARY — Karnataka High Court (2020-07-16)