ABHAY SHREENIWAS OKA (CJ),M.G.S. KAMAL

22 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• M/S. J. K. STONE CRUSHER v. STATE OF KARNATAKA — Karnataka High Court (2021-03-19)
• RAJEEV GAONKAR v. THE UNION OF INDIA — Karnataka High Court (2021-03-19)
• RANGANATHA JOIS v. THE STATE OF KARNATAKA — Karnataka High Court (2021-03-19)
• M/S. MANGALA STONE CRUSHERS v. STATE OF KARNATAKA — Karnataka High Court (2021-03-19)
• SRI B K ANIL KUMAR v. THE STATE OF KARNATAKA — Karnataka High Court (2021-03-19)
• K NARASIMHAMURTHY v. SRI A K KANAUJIA — Karnataka High Court (2021-03-19)
• M/S. STG ASSOCIATES v. STATE OF KARNATAKA — Karnataka High Court (2021-03-19)
• MR NARASIMHA MURTHY V v. M/S COLDEX LOGISTICS PVT LTD — Karnataka High Court (2021-03-19)
• SRI M C MALLIKARJUN v. STATE OF KARNATAKA — Karnataka High Court (2021-03-18)
• SRI.KIRAN P v. SRI.MAHADEV — Karnataka High Court (2021-03-18)