LexABHAY SHREENIWAS OKA (CJ),KRISHNA S DIXIT
399 recorded High Court judgment(s) · 2016–2020
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 399 |
Disposal nature
| DISPOSED | 203 |
| DISMISSED | 176 |
| REJECTED | 8 |
| Dismissed for Non-Prosecution | 8 |
| ALLOWED | 3 |
| Partly Allowed | 1 |
Recent judgments
- COORG WILD LIFE SOCIETY v. THE STATE OF KARNATAKA — Karnataka High Court (2020-03-12)
- DR. VIJAY MALLYA v. STATE BANK OF INDIA — Karnataka High Court (2019-09-13)
- KARNATAKA FISHERIES DEVELOPMENT v. D EKANATH — Karnataka High Court (2019-07-19)
- M/S ABHINANDAN STONE CRUSHERS v. THE STATE OF KARNATAKA — Karnataka High Court (2018-10-30)
- SMT. D SUGANDHI v. THE STATE OF KARNATAKA — Karnataka High Court (2018-10-30)
- SMT. SARASAMMA v. THE STATE OF KARNATAKA — Karnataka High Court (2018-10-12)
- SMT. KALYANAMMA v. THE STATE OF KARNATAKA — Karnataka High Court (2018-10-12)
- SMT JYOTHI v. THE STATE OF KARNATAKA — Karnataka High Court (2018-10-12)
- SMT. GEETHA. D v. THE STATE OF KARNATAKA — Karnataka High Court (2018-10-12)
- S MADHUCHANDRA v. ASSISTANT COMMISSIONER — Karnataka High Court (2018-10-12)