ABHAY SHREENIWAS OKA (CJ),K.SOMASHEKAR

26 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• M/S GOD GRANITES v. THE STATE OF KARNATAKA — Karnataka High Court (2016-11-18)
• STATE BANK OF INDIA v. COMPUTER ACCESS PVT. LTD. — Karnataka High Court (2016-11-18)
• SMT VIDHYA SACHITANAND SUVARNA v. THE AUTHORISED OFFICER — Karnataka High Court (2016-11-18)
• SRI. VEERA VENKATA SUBRAMANYA v. VISVESHWARAIAH — Karnataka High Court (2016-11-18)
• KARNATAKA VIDYARTHIGALA POSHAKARA v. GOVERNMENT OF KARNATAKA — Karnataka High Court (2016-11-16)
• M/S. MINERVA CRUSHERS v. THE STATE OF KARNATAKA — Karnataka High Court (2016-11-16)
• ANANDA S v. THE VICE CHANCELLOR — Karnataka High Court (2016-11-16)
• CHETHAN S v. THE VICE CHANCELLOR — Karnataka High Court (2016-11-16)
• SRI. MUTHANNA v. THE SPECIAL LAND ACQUISITION OFFICER AND ESTATE — Karnataka High Court (2016-11-15)
• SRI.A.GANGADHAR v. THE CHIEF SECRETARY — Karnataka High Court (2016-11-15)