ABHAY SHREENIWAS OKA (CJ),HEMANT CHANDANGOUDAR

455 recorded High Court judgment(s) · 2019–2021

Courts

Karnataka High Court

455

DISPOSED	368
DISMISSED	31
REJECTED	29
Partly Allowed	11
ALLOWED	9
Dismissed for Non-Prosecution	5
DROPPED	2

INAYATH ULLA KHAN v. THE STATE OF KARNATAKA — Karnataka High Court (2021-02-11)
SRI. N. SREEKANTAMURTHY v. STATE OF KARNATAKA — Karnataka High Court (2021-01-22)
ISAK USMAN AKODI v. STATE OF KARNATAKA — Karnataka High Court (2021-01-22)
MR. GANAPATHI HEGDE v. STATE OF KARNATAKA — Karnataka High Court (2020-09-30)
SRI. J R NARAYANA SWAMY v. STATE OF KARNATAKA — Karnataka High Court (2020-06-01)
SRI S NAGARAJAN v. STATE OF KARNATAKA — Karnataka High Court (2020-06-01)
SRI SYED SAFEEQ v. THE STATE OF KARNATAKA — Karnataka High Court (2020-06-01)
SUDARSHAN STONE ENTERPRISES PVT. LTD. v. STATE OF KARNATAKA — Karnataka High Court (2020-06-01)
MR. MADAPPA v. STATE OF KARNATAKA — Karnataka High Court (2020-06-01)
SRI H C GURULINGAPPA v. STATE OF KARNATAKA — Karnataka High Court (2020-06-01)