ABHAY SHREENIWAS OKA (CJ),H.T. NARENDRA PRASAD

359 recorded High Court judgment(s) · 2019–2020

Courts

Karnataka High Court

359

DISPOSED	159
DISMISSED	89
Dismissed for Non-Prosecution	51
Partly Allowed	28
REJECTED	17
ALLOWED	11
IA/Memo/VK/OP in disposal	2
Transferred to Dharwad	1

VADIRAJ ACHARY v. ISHWAR BHAT — Karnataka High Court (2020-02-20)
KARNATAKA STATE DALITA v. GOVERNMENT OF KARNATAKA — Karnataka High Court (2020-02-20)
SMT. GIRIJA BAI v. THE ASSISTANT COMMISSIONER — Karnataka High Court (2020-02-20)
STATE TRADING CORPORATION OF INDIA LTD v. MR S SHRIKANTESHWARA — Karnataka High Court (2020-02-20)
COMAP/3/2019 of MSPL LIMITED Vs — Karnataka High Court (2019-11-11)
M/S SUNVIK STEELS PVT LTD v. THE STATE OF KARNATAKA — Karnataka High Court (2019-11-04)
MR. TUSHAR v. MS. AMRITA S. NAIR — Karnataka High Court (2019-09-27)
ADV. M S RADHAKRISHNAN v. THE STATE OF KARNATAKA — Karnataka High Court (2019-09-27)
M/S. KALASA ESTATE v. CANARA BANK — Karnataka High Court (2019-09-27)
CANARA BANK COLONY RESIDENTS v. THE COMMISSIONER — Karnataka High Court (2019-09-27)