LexABHAY SHREENIWAS OKA (CJ),H.G.RAMESH
265 recorded High Court judgment(s) · 2012–2015
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 265 |
Disposal nature
| DISMISSED | 169 |
| DISPOSED | 77 |
| Dismissed for Non-Prosecution | 15 |
| ALLOWED | 2 |
| IA/Memo/VK/OP in disposal | 1 |
| Partly Allowed | 1 |
Recent judgments
- M D SHARASH CHANDRA HEGDE v. STATE OF KARNATAKA — Karnataka High Court (2015-01-23)
- K.V. SUNDAR v. THE STATE OF KARNATAKA — Karnataka High Court (2015-01-23)
- SRI RAKESH R v. THE STATE OF KARNATAKA — Karnataka High Court (2015-01-23)
- MANJUNATH G R v. THE STATE OF KARNATAKA — Karnataka High Court (2015-01-23)
- SRI L K DIGAMBAR v. THE ZONAL MANAGER — Karnataka High Court (2015-01-16)
- SRI K V NAGARAJU v. THE STATE OF KARNATAKA — Karnataka High Court (2015-01-16)
- SMT K RAJAMANI v. THE STATE OF KARNATAKA — Karnataka High Court (2015-01-16)
- SHRI THUKARAM PATTEPPA L v. STATE OF KARNATAKA — Karnataka High Court (2015-01-16)
- B A NAVEEN KUMAR S/O SRI B ANNEGOWDA v. THE STATE OF KARNATAKA — Karnataka High Court (2014-09-23)
- KAMBLE SATISHKUMAR v. THE STATE OF KARNATAKA — Karnataka High Court (2014-09-23)