ABHAY SHREENIWAS OKA (CJ)

319 recorded High Court judgment(s) · 2016–2021

Courts

Karnataka High Court

319

DISMISSED	132
DISPOSED	105
ALLOWED	34
REJECTED	32
Partly Allowed	8
Dismissed for Non-Prosecution	6
Remanded	1
Abated	1

CHALLAKERE TALUK ADIKARNATAKA NOUKARARA v. SRI GURU MURTHY — Karnataka High Court (2021-03-26)
SRI B S NAGENDRA v. SRI G JOSEPH — Karnataka High Court (2021-03-26)
SRI.SACHIN KAMATH v. SRI.T.VENKATARAMANAPPA — Karnataka High Court (2021-03-26)
SRI K B NATARAJ v. SMT BHADRAMMA — Karnataka High Court (2021-03-26)
SRI SHETTAIAH v. SMT PUTTASIDDAMMA — Karnataka High Court (2021-03-26)
SRINIVAS DEVATHI v. OFFICE OF GENERAL COUNCIL — Karnataka High Court (2021-03-12)
EERA THIPPAIAH v. SMT VIJAYA DHARIWAL — Karnataka High Court (2021-03-12)
SRI. B P JAYARAMA REDDY v. SRI. N VENKATAPATHY — Karnataka High Court (2021-03-12)
SRI M NAGARAJU v. SRI HANUMEGOWDA — Karnataka High Court (2021-03-12)
SRI T R RAMESH BABU v. SRI V K CHANDRASHEKARAIAH SETTY — Karnataka High Court (2021-03-12)