LexABHAY SHREENIWAS OKA (CJ),BUDIHAL R.B
1,073 recorded High Court judgment(s) · 2014–2018
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 1073 |
Disposal nature
| DISMISSED | 464 |
| DISPOSED | 433 |
| ALLOWED | 105 |
| Dismissed for Non-Prosecution | 37 |
| REJECTED | 15 |
| Partly Allowed | 13 |
| IA/Memo/VK/OP in disposal | 4 |
| ALLOWED AND REMANDED | 1 |
Recent judgments
- BHARATA PUNARUTTHANA TRUST v. THE STATE OF KARNATAKA — Karnataka High Court (2018-09-28)
- M/S FIZA EXPORTS v. THE MEMBER SECRETARY, — Karnataka High Court (2018-09-28)
- M/S SANGAM GRANITES CO., v. THE STATE OF KARNATAKA — Karnataka High Court (2018-09-28)
- SRI AZAD G v. STATE OF KARNATAKA — Karnataka High Court (2018-09-28)
- SRI M KEMPE GOWDA v. THE SECRETARY — Karnataka High Court (2018-09-28)
- TIFFINS BARYTES ASBESTOS AND PAINTS LTD., v. STATE OF KARNATAKA — Karnataka High Court (2018-09-28)
- UMESH v. STATE OF KARNATAKA — Karnataka High Court (2018-09-28)
- BASAVARAJ GURULINGAPPA KOLUR v. THE STATE OF KARNATAKA — Karnataka High Court (2018-09-28)
- HEMA NAIDU v. STATE OF KARNATAKA — Karnataka High Court (2018-09-28)
- K M ABDUL BASHA v. DEVAKINANDAN GOYAL — Karnataka High Court (2017-06-05)