LexABHAY SHREENIWAS OKA (CJ),B.VEERAPPA
41 recorded High Court judgment(s) · 2016–2016
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 41 |
Disposal nature
| DISMISSED | 24 |
| DISPOSED | 15 |
| ALLOWED AND REMANDED | 1 |
| Dismissed for Non-Prosecution | 1 |
Recent judgments
- THE KARNATAKA STATE ROAD TRANSPORT CORPORATION v. STATE OF KARNATAKA — Karnataka High Court (2016-09-20)
- CHETHAN @ CHETAN KUMAR v. THE GOVERNMENT OF KARNATAKA — Karnataka High Court (2016-09-20)
- CHANDRAKANTH B v. THE STATE OF KARNATAKA — Karnataka High Court (2016-09-20)
- M/S N E B STONE CRUSHERS v. STATE OF KARNATAKA — Karnataka High Court (2016-09-20)
- THE KARNATAKA STATE ROAD TRANSPORT CORPORATION v. STATE OF KARNATAKA — Karnataka High Court (2016-09-20)
- THE KARNATAKA STATE ROAD TRANSPORT CORPORATION v. THE STATE OF KARNATAKA — Karnataka High Court (2016-09-20)
- THE KARNATAKA STATE ROAD TRANSPORT CORPORATION v. STATE OF KARNATAKA — Karnataka High Court (2016-09-20)
- H. JAGADEESH v. STATE OF KARNATAKA — Karnataka High Court (2016-09-20)
- THE KARNATAKA STATE ROAD TRANSPORT CORPORATION v. STATE OF KARNATAKA — Karnataka High Court (2016-09-20)
- THE KARNATAKA STATE ROAD TRANSPORT CORPORATION v. THE STATE OF KARNATAKA — Karnataka High Court (2016-09-20)