ABHAY SHREENIWAS OKA (CJ),B.V.NAGARATHNA

1,007 recorded High Court judgment(s) · 2013–2020

Courts

Karnataka High Court

1007

DISMISSED	499
DISPOSED	413
ALLOWED	41
Dismissed for Non-Prosecution	35
REJECTED	8
Partly Allowed	7
Modification	2
IA/Memo/VK/OP in disposal	1

MOHAMMED SHAKEEB v. THE UNION OF INDIA — Karnataka High Court (2020-06-04)
MS AYANTIKA MONDAL v. STATE OF KARNATAKA — Karnataka High Court (2020-05-12)
SRI.SYED SHANTAJ v. THE GOVERNMENT OF KARNATAKA — Karnataka High Court (2020-05-12)
SRI. ANANTHARAJU B G v. KARNATAKA STATE BAR COUNCIL — Karnataka High Court (2020-05-08)
SRI. H C SHIVARAMU v. UNION OF INDIA — Karnataka High Court (2020-05-08)
SRI SYED SUHAIL ALI SHUTTARI v. THE STATE OF KARNATAKA — Karnataka High Court (2020-05-05)
PEOPLES UNITY FOR CIVIL LIBERTIES AND HUMAN RIGHTS FORUM PUCL AND HRF v. STATE OF KARNATAKA — Karnataka High Court (2020-04-21)
GIRISH BHARADWAJ v. STATE OF KARNATAKA — Karnataka High Court (2020-04-21)
SMT SANDHYA U PRABHU v. STATE OF KARNATAKA — Karnataka High Court (2020-04-21)
MALLIKARJUNA A v. GOVERNMENT OF INDIA — Karnataka High Court (2020-04-21)