LexABHAY SHREENIWAS OKA (CJ),B M SHYAM PRASAD
148 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 148 |
Disposal nature
| DISMISSED | 78 |
| DISPOSED | 52 |
| REJECTED | 9 |
| ALLOWED | 5 |
| Dismissed for Non-Prosecution | 2 |
| Partly Allowed | 1 |
| IA/Memo/VK/OP in disposal | 1 |
Recent judgments
- SRI B MAHENDRA v. STATE OF KARNATAKA — Karnataka High Court (2018-10-01)
- VASANTH SHEKAR v. STATE OF KARNATAKA — Karnataka High Court (2018-10-01)
- PREMA v. STATE OF KARNATAKA — Karnataka High Court (2018-10-01)
- SIRAJ AHAMMED v. THE DEPUTY DIRECTOR — Karnataka High Court (2018-10-01)
- M/S PRASHANTH ROAD INFRA PROJECTS v. STATE OF KARNATAKA — Karnataka High Court (2018-10-01)
- M/S SRINIDHI STONE CRUSHER v. THE STATE OF KARNATAKA — Karnataka High Court (2018-10-01)
- RANGANATH K S v. UNION OF INDIA — Karnataka High Court (2018-09-14)
- SMT T SANDYA RANI v. STATE OF KARNATAKA — Karnataka High Court (2018-05-28)
- SMT T SANDYA RANI v. THE DIRECTOR, (MARKETING) — Karnataka High Court (2018-05-28)
- M/S G M SUGARS AND ENERGY PVT.LTD., v. THE STATE OF KARNATAKA — Karnataka High Court (2018-04-25)