LexABHAY SHREENIWAS OKA (CJ),ASHOK S.KINAGI
332 recorded High Court judgment(s) · 2012–2021
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 332 |
Disposal nature
| DISPOSED | 237 |
| DISMISSED | 38 |
| REJECTED | 29 |
| Partly Allowed | 12 |
| Dismissed for Non-Prosecution | 8 |
| ALLOWED | 8 |
Recent judgments
- SRI JAYANTH BALAKRISHNA v. THE ADVOCATE GENERAL — Karnataka High Court (2021-08-13)
- SYED MOHAMMAD GHOUSE v. KARNATAKA STATE BOARD OF AUQAF — Karnataka High Court (2020-11-23)
- SRI.JAYANTH BALAKRISHNA v. THE ADVOCATE GENERAL — Karnataka High Court (2020-11-23)
- M/S VASCO CONSTRUCTIONS v. DR. JAGADISH — Karnataka High Court (2020-11-23)
- SRI B C VISWANATHA v. THE STATE OF KARNATAKA — Karnataka High Court (2020-11-23)
- M/S G.T.B.ENTERPRISES v. THE STATE OF KARNATAKA — Karnataka High Court (2020-11-23)
- ANNARAY GURUPADAPPAGOWDA PATIL v. THE MANAGING DIRECTOR — Karnataka High Court (2020-11-23)
- M/S SREE CHAKRA ENGINEERING ENTERPRISES v. THE STATE OF KARNATAKA — Karnataka High Court (2020-11-23)
- M/S G.T.B.ENTERPRISES v. THE STATE OF KARNATAKA — Karnataka High Court (2020-11-23)
- M/S G.T.B.ENTERPRISES v. THE STATE OF KARNATAKA — Karnataka High Court (2020-11-23)