LexABHAY SHREENIWAS OKA (CJ),ASHOK B HINCHIGERI
243 recorded High Court judgment(s) · 2014–2015
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 243 |
Disposal nature
| DISMISSED | 133 |
| DISPOSED | 81 |
| Dismissed for Non-Prosecution | 15 |
| REJECTED | 7 |
| ALLOWED | 3 |
| Partly Allowed | 2 |
| IA/Memo/VK/OP in disposal | 1 |
| Remanded | 1 |
Recent judgments
- KUM INTERNATIONALS v. THE STATE OF KARNATAKA — Karnataka High Court (2015-03-20)
- SRI B G PRAKASH KUMAR v. THE ADDITIONAL CHIEF SECRETARY — Karnataka High Court (2015-02-23)
- SRI. B.G. PRAKASH KUMAR v. THE COMMISSIONER — Karnataka High Court (2015-02-23)
- SRI. B.G. PRAKASH KUMAR v. THE ADDITIONAL CHIEF SECRETARY — Karnataka High Court (2015-02-23)
- M/S KALYANA NAGARA RESIDENTS v. THE COMMISSIONER — Karnataka High Court (2015-02-20)
- K GANESHAN v. GOVERNMENT OF KARNATAKA — Karnataka High Court (2015-02-20)
- SRI KHAJA MAINUDDIN v. THE DEPUTY COMMISSIONER AND DISTRICT MAGISTRATE — Karnataka High Court (2015-02-05)
- SRI N ASHOK SHETTY v. THE DIRECTOR — Karnataka High Court (2015-02-05)
- NORTH KARNATAKA LORRY OWNERS ASSOCIATION v. THE STATE OF KARNATAKA — Karnataka High Court (2015-02-05)
- NORTH KARNATAKA LORRY OWNER'S ASSOCIATION (REGD) v. ADDITIONAL DISTRICT MAGISTRATE — Karnataka High Court (2015-02-05)