ABHAY SHREENIWAS OKA (CJ),ARAVIND KUMAR

82 recorded High Court judgment(s) · 2016–2021

Courts

Disposal nature

Recent judgments

• ASMA ISMAIL SHAIKH v. UNION OF INDIA — Karnataka High Court (2021-06-03)
• SAMATVAM SCIENCE AND RESEARCH FOR HUMAN WELFARE TRUST v. GOVERNMENT OF INDIA — Karnataka High Court (2021-05-27)
• DR H K PATIL v. THE STATE OF KARNATAKA — Karnataka High Court (2021-05-20)
• SRI S R PATIL v. UNION OF INDIA — Karnataka High Court (2021-05-20)
• SHRI K R RAMESH KUMAR v. UNION OF INDIA — Karnataka High Court (2021-05-20)
• RAMESH NAIK L v. STATE OF KARNATAKA — Karnataka High Court (2021-05-11)
• DR. CHETAN KUMAR N. G. v. THE STATE OF KARNATAKA — Karnataka High Court (2021-04-07)
• DR RAJEEV RAMESH GOTHE v. STATE OF KARNATAKA — Karnataka High Court (2021-02-16)
• JAYAVARDHAN V M v. THE STATE OF KARNATAKA — Karnataka High Court (2021-02-16)
• SMT. GEETHA MISRA v. UNION OF INDIA — Karnataka High Court (2020-09-04)