LexABHAY SHREENIWAS OKA (CJ),A.S.BOPANNA
20 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 20 |
Disposal nature
| DISPOSED | 11 |
| DISMISSED | 8 |
| Dismissed for Non-Prosecution | 1 |
Recent judgments
- SRI K S NETHAJI NAIDU v. THE STATE OF KARNATAKA — Karnataka High Court (2013-07-26)
- SMT M B YASHODHA v. THE SPECIAL DEPUTY COMMISSIONER — Karnataka High Court (2013-07-25)
- SRI JALENDRA D AMIN v. THE STATE OF KARNATAKA REPTD BY ITS SECRETARY — Karnataka High Court (2013-07-25)
- SRI SANNARANGAPPA v. THE STATE OF KARANATAKA — Karnataka High Court (2013-07-24)
- SRI THIMMANNA GOWDA PATIL v. THE STATE OF KARNATAKA — Karnataka High Court (2013-07-24)
- M/S SHIV v. THE STATE OF KARNATAKA — Karnataka High Court (2013-07-24)
- M/S. SHIVASHAKTHI ENTERPRISES v. THE STATE OF KARNATAKA — Karnataka High Court (2013-07-24)
- MICO EMPLOYEES ASSOCIATION v. STATE OF KARNATAKA — Karnataka High Court (2013-07-24)
- P A GULICHANNPPA @ SHIVANNA v. THE STATE OF KARNATAKA — Karnataka High Court (2013-07-24)
- M/S SHIVASHAKTHI ENTERPRISES v. THE STATE OF KARNATAKA — Karnataka High Court (2013-07-24)