ABHAY S. WAGHWASE

3,511 recorded High Court judgment(s) · 2023–2026

Courts

Bombay High Court

3511

APPLICATION ALLOWED	984
DISPOSED OFF	924
Admitted/Allowed/Granted/Rule Absolute	720
DISMISSED	345
Withdrawn	300
Rejected at Admission stage	119
PARTLY ALLOWED AND PARTLY DISMISSED	53
Transfer to other court	36

VISHAL CHAGAN TAMCHIKAR AND ANOTHER v. THE STATE OF MAHARASHTRA — Bombay High Court (2026-04-16)
RAMABAI AMBU INDREKAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2026-04-16)
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. v. PREMLABAI @ PREMLATA CHANDRABHAN SHIRSATH AND ORS — Bombay High Court (2026-02-12)
KHANDU @ KHANDERAO PITAMBAR LONDHE AND ANOTHER v. THE STATE OF MAHARASHTRA — Bombay High Court (2026-01-20)
THE STATE OF MAHARASHTRA v. SUBHASH BHIKA PARDHI — Bombay High Court (2026-01-05)
KASHINATH DODHA PATIL v. RAMKRISHANA MOTIRAM PATIL — Bombay High Court (2025-12-22)
KAVERI VITTHAL @ BABA JAGADE AND ORS v. VILAS MANIRAO BHOSALE AND ORS — Bombay High Court (2025-12-22)
BALAJI MADHAVRAO MUNDE v. SARASWATI NAVNATH JADHAV AND ORS — Bombay High Court (2025-12-22)
THE STATE OF MAH v. MADHAV BALIRAM KADAM and ORS. — Bombay High Court (2025-12-22)
KISHAN RAWAN DHUMAL v. SARASWATI NAVNATH JADHAV AND ORS — Bombay High Court (2025-12-22)