ABHAY MANOHAR SAPRE, R.S. SHARMA

27 recorded High Court judgment(s) · 2013–2013

Courts

Disposal nature

Recent judgments

• DEVENDRA SINGH NETAM @ NIRANJAN SING v. AHMED NIYAJI and ORS. — Chhattisgarh High Court (2013-01-18)
• MANGTIN @ MANGLIN BAI v. AHMED NIYAJI and ORS. — Chhattisgarh High Court (2013-01-18)
• M/s Laxmi Construction Company v. State Of Chhattisgarh And Ors. — Chhattisgarh High Court (2013-01-18)
• Smt. Kamla Bai Hans v. Vishnu Banchor and Ors. — Chhattisgarh High Court (2013-01-18)
• Smt. Laxmi Bariha v. Vishnu Banchor and Ors. — Chhattisgarh High Court (2013-01-18)
• NILESH SHRIWAS v. AHMED NIYAJI and ORS. — Chhattisgarh High Court (2013-01-18)
• MANISH KUMAR JAIN v. SHAHTRUGAN LAL KURE AND ANOTHER — Chhattisgarh High Court (2013-01-18)
• M/s Laxmi Construction Company v. State Of Chhattisgarh And Ors. — Chhattisgarh High Court (2013-01-18)
• DAULAL NISHAD v. RAJESH TIWARI and ANOTHER — Chhattisgarh High Court (2013-01-18)
• SATRUGHAN KURRE v. MANISH KUMAR AND ORS. — Chhattisgarh High Court (2013-01-18)