ABHAY MANOHAR SAPRE, MANINDRA MOHAN SHRIVASTAVA

266 recorded High Court judgment(s) · 2012–2013

Courts

Disposal nature

Recent judgments

• Angad Pandey And Anr. v. State Of Chhattisgarh And Ors. — Chhattisgarh High Court (2013-03-19)
• Murli Manohar Dubey v. State Of Chhattisgarh And Ors. — Chhattisgarh High Court (2013-03-19)
• Shailesh Singh Somwanshi v. State Of Chhattisgarh and Ors — Chhattisgarh High Court (2013-03-19)
• General Manager, Canara Bank v. Smt.jyoti And Ors. — Chhattisgarh High Court (2012-10-19)
• SMT. RENUKA VADHWANI ANORS v. STATE OF C.G. and ORS — Chhattisgarh High Court (2012-09-28)
• TULSI DEWANGAN v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2012-09-28)
• SUSHRI RUKMANI MANKANI and ORS v. STATE OF C.G. and ORS — Chhattisgarh High Court (2012-09-28)
• MAHESH KUMAR v. STATE OF C.G. and ORS. — Chhattisgarh High Court (2012-09-28)
• Sahoran Lal Patel v. State Of Chhattisgarh and Ors. — Chhattisgarh High Court (2012-09-28)
• DEVESH DATT v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2012-09-28)