ABHAY MANOHAR SAPRE, G. MINHAJUDDIN

1,740 recorded High Court judgment(s) · 2012–2013

Courts

Disposal nature

Recent judgments

• M/S GODAWARI POWER and ISPAT LIMITED v. UNION OF INDIA and ORS. — Chhattisgarh High Court (2013-03-19)
• Commissioner Of Income Tax, Raipur v. Shri Ramdeo Tawri — Chhattisgarh High Court (2013-03-19)
• Union Of India v. M/s Shri Bajrang Power and Ispat Ltd. And Ors. — Chhattisgarh High Court (2013-03-19)
• Satish Kumar Agrawal v. Smt.kanti Devi And Ors. — Chhattisgarh High Court (2013-03-19)
• ICICI Lombard General Insurance Co.ltd. v. Smt.Parmeshwari Devi And Ors. — Chhattisgarh High Court (2013-03-19)
• Lekeshwar Druv and Anr. v. Pradeep Kumar Patel and Anr. — Chhattisgarh High Court (2013-03-19)
• Anand Murtya Bhogal v. The Raipur Municipal Corp. — Chhattisgarh High Court (2013-03-19)
• Union Of India v. Godawari Power And Ispat Ltd. And Ors. — Chhattisgarh High Court (2013-03-19)
• Ravindra Singh v. Sulochana Bai and Ors. — Chhattisgarh High Court (2013-03-19)
• Manishankar And Anr. v. Sukhpal Singh And Ors. — Chhattisgarh High Court (2013-03-19)