LexABHAY MANOHAR SAPRE
51 recorded High Court judgment(s) · 2010–2012
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 51 |
Disposal nature
| PREMPTORY | 50 |
| (unspecified) | 1 |
Recent judgments
- STATE and ANR. v. BALWANT SINGH and ANR. — Rajasthan High Court (2012-02-27)
- POONAM DAS and ANR. v. SATYA NARAYAN and ORS. — Rajasthan High Court (2011-05-31)
- KHEEMA v. LATE SHRI JAGANNATH SINGH — Rajasthan High Court (2011-05-31)
- RUGHNATH and ORS. v. VILLAGE GOTAN KUMHARON KA MOHALLA and ORS. — Rajasthan High Court (2011-05-31)
- SAYARI DEVI and ORS. v. PRAKASH RAJ ORS. — Rajasthan High Court (2011-05-31)
- DR.GAJENDRA and ORS. v. LRS.OF SUGAN KANWAR and ORS. — Rajasthan High Court (2011-05-20)
- VINOD KUMAR v. STATE OF RAJ. and ORS. — Rajasthan High Court (2011-04-22)
- STATE and ANR v. ASHOK KUMAR JAIN and ORS — Rajasthan High Court (2011-04-19)
- NAGAR PALIKA,RAJSAMAND and ANR. v. SURESH CHANDER and ANR. — Rajasthan High Court (2011-04-18)
- SMT. SUA DEVI and ORS v. MANGI LAL and ORS — Rajasthan High Court (2011-01-19)