ABHAY MANOHAR SAPRE,DINESH MAHESHWARI

185 recorded High Court judgment(s) · 2010–2012

Courts

Disposal nature

Recent judgments

• HARI GOPAL v. RAJ.HIGH COURT and ORS — Rajasthan High Court (2012-03-14)
• KHINYA RAM v. UMA RAM and ORS — Rajasthan High Court (2012-01-13)
• NEERAJ KANT and ANR v. STATE and ORS — Rajasthan High Court (2012-01-13)
• MANAK CHAND JAIN v. MOHAN LAL SUKHADIA UNIVERSITY and ORS — Rajasthan High Court (2011-08-19)
• MANAK CHAND JAIN v. MOHAN LAL SUKHADIA UNIVERSITY,UDR.and ORS — Rajasthan High Court (2011-08-19)
• S.B.B.J. and ANR v. SURESH JOSHI and ANR — Rajasthan High Court (2011-04-08)
• BHANWARA RAM v. JUDGE,LAB. COURT,CUM I.T.JODHPUR,and ORS. — Rajasthan High Court (2011-03-18)
• C.I.T.UDAIPUR v. M/S MURLIWALA AGROTECH PVT.LTD. — Rajasthan High Court (2011-01-03)
• OM PRAKASH MUNDRA v. BHARAT PETROLEUM CORP. LTD. and ORS — Rajasthan High Court (2010-11-09)
• M/S G.R.CONTRACTORS v. I.T.O.WARD-1,SRIGANGANAGAR — Rajasthan High Court (2010-11-09)