ABHAY MANOHAR SAPRE,CM TOTLA
95 recorded High Court judgment(s) · 2010–2012
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 95 |
Disposal nature
| PREMPTORY | 94 |
| MODIFIED | 1 |
Recent judgments
- VINOD KUMAR JATAV v. STATE — Rajasthan High Court (2012-04-11)
- JYOTI PRAKASH SHARMA v. PROF. MOHD. AKHTAR SIDDIUQUI and ORS — Rajasthan High Court (2012-04-11)
- M/S BIRLA CORPORATION LTD. v. CCE JAIPUR — Rajasthan High Court (2012-03-26)
- ANOP SINGH v. STATE RURAL DEVE. and PAN. RAJ. and ORS — Rajasthan High Court (2012-03-14)
- SUNDER LAL DAGA v. STATE OF RAJ. and ANR. — Rajasthan High Court (2012-03-12)
- C.I.T.3,JAIPUR v. MANNA LAL — Rajasthan High Court (2012-03-12)
- SMT. KAMTU v. STATE PANCHAYAT RAJ and ORS — Rajasthan High Court (2012-02-28)
- MAHAVEER PRASAD FOOLKAR and ANR. v. STATE and ORS. — Rajasthan High Court (2012-02-27)
- DR.SURESH MEHTA v. STATE HIGHER EDUCATION and ORS — Rajasthan High Court (2012-02-27)
- M/S SARAF EXPORT v. I.T.O.WARD-2,CHURU — Rajasthan High Court (2012-02-27)
Lex