ABHAY MANOHAR SAPRE

714 recorded High Court judgment(s) · 2012–2022

Courts

Disposal nature

Recent judgments

• BABU LAL CHOUHAN v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-17)
• RESHAM @ BITTU v. THE STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-03-24)
• RAMAN LAL MAHESHWARI v. DEOKISHAN AND ANOTHER — Chhattisgarh High Court (2019-03-28)
• GANESH SINGH AND ORS. v. MILANRAM AND ORS. — Chhattisgarh High Court (2019-02-20)
• TARUN KUMAR BAFNA v. SMT. CHANDNI @ JIVIKA — Chhattisgarh High Court (2019-01-15)
• D.K. SONI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-10-08)
• Vinod Rai Tripathi v. Surendra Kumar Mishra — Chhattisgarh High Court (2018-08-29)
• DOCTOR LAXMI MARAYAN v. ISHWARI AND OTHERS — Chhattisgarh High Court (2018-08-27)
• Santosh Namdeo v. Shri Sudesh Singh — Chhattisgarh High Court (2018-08-03)
• FAGURAM CHAUHAN v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-07-16)