ABHAY J. MANTRI

1,347 recorded High Court judgment(s) · 2024–2025

Courts

Bombay High Court

1347

ALLOWED	376
DISPOSED OFF	253
DISMISSED	184
C.A. Disposed off	140
Withdrawn	78
APPLICATION ALLOWED	75
Admitted/Allowed/Granted/Rule Absolute	55
PARTLY ALLOWED	35

GAGANDEEP KAUR DEEPAK (GAGANDEEP KAUR SARVJIT SINGH) AND ANOTHER v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-12-24)
PARTH DNYANESHWAR MUTRAK AND OTHERS v. ROHINI PARTH MUTRAK — Bombay High Court (2025-12-24)
CHANDRASEN ALIAS DINESH BHAGWAN PATEKAR AND OTEHRS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-12-24)
GAUTAM SOPAN SARODE AND OTHERS v. SUKESHANA ANANTA SARODE AND OTHERS — Bombay High Court (2025-12-24)
KISAN TAKCHAND AGRAWAL v. SMT.YESHODABAI BAJRANG AGRAWAL AND 3 ORS. — Bombay High Court (2025-12-24)
NARAYAN TUKARAM KAMBLE AND OTHERS v. ANJALI AVINASH KAMBLE — Bombay High Court (2025-12-24)
BHARAT DHONDIBA MURKUT AND ANOTHER v. PAYAL KALPESH KUSKAR — Bombay High Court (2025-12-24)
VASANTRAO NAGORAO BONGANE v. SHARDABAI VASANT BONGANE — Bombay High Court (2025-12-24)
JAGANNATH RAMJI KSHIRSAGAR AND OTHERS v. RADHABAI SAKRUBA DAMDHAR AND OTHERS — Bombay High Court (2025-12-23)
CHANGDEO SARJERAO SHINDE v. GAYABAI VITHAL SHINDE AND ANR — Bombay High Court (2025-12-23)