LexABHAY CHATURVEDI
806 recorded High Court judgment(s) · 2017–2020
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 806 |
Disposal nature
| ALLOWED | 539 |
| DISMISSED | 111 |
| DISPOSED OF | 102 |
| WITHDRAWN | 40 |
| TRANSFERRED | 8 |
| PARTLY ALLOWED | 2 |
| COMPROMISED | 2 |
| PREMPTORY | 1 |
Recent judgments
- NAWAL KISHORE DANGAYACH , S/O. JUGAL KISHORE DANGAYACH, v. GOVIND KRIPA BUILD HEIGHTS LLP — Rajasthan High Court (2020-08-31)
- BAJRANG LAL v. SMT DHANNI AND OTHERS — Rajasthan High Court (2020-08-25)
- NEW INDIA ASSURANCE CO LTD v. SMT LALITA DEVI AND OTHERS — Rajasthan High Court (2020-08-25)
- NEW INDIA ASSURANCE CO LTD v. SMT HANSA DEVI AND OTHERS — Rajasthan High Court (2020-08-25)
- UDAI LAL SAINI AND ORS v. GULAB CHAND AND ORS — Rajasthan High Court (2020-08-11)
- ICICI LOMBARD GENERAL INSURANCE CO LTD v. SMT KOYALI AND OTHERS — Rajasthan High Court (2020-08-11)
- NEW INDIA ASSURANCE CO LTD v. SMT SANTOSH KANWAR AND OTHERS — Rajasthan High Court (2020-08-11)
- UDAI LAL SAINI AND ORS v. GULAB CHAND AND ORS — Rajasthan High Court (2020-08-11)
- MOOLA RAM AND ORS v. BRIJMOHAN AND ORS — Rajasthan High Court (2020-08-11)
- MANOHAR LAL DHEENGRA v. ASHOK DHEENGRA — Rajasthan High Court (2020-08-11)