ABHAY AHUJA,NATIONAL LOK ADALAT

96 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• BHIMRAO SHIVLING UMBARE v. STATE OF MAHARASHTRA AND ANR — Bombay High Court (2023-02-11)
• THE STATE OF MAHARASHTRA v. MALSHABAI YADAV BAGUL AND OTHRS — Bombay High Court (2023-02-11)
• CREATIVE TEXTILE MILLS PRIVATE LIMITED v. JUNAID SHAIKH, AND ANR. — Bombay High Court (2023-02-11)
• THE STATE OF MAHARASHTRA v. CHANDRABHAGABAI K. KADAM — Bombay High Court (2023-02-11)
• GURUASHISH EXIM PRIVATE LIMITED v. CHANDAN ENTERPRISES AND ANR — Bombay High Court (2023-02-11)
• THE STATE OF MAHARASHTRA v. PARVATIBAI D. SHIRKE and ANR. — Bombay High Court (2023-02-11)
• NAVNATH BHAGWAN UMBARE v. STATE OF MAHARASHTRA AND ANR — Bombay High Court (2023-02-11)
• NALINI BHANUDAS NIRMAL D.H. YASHWANT BHANUDAS NIRMAL AND OTHRS v. STATE OF MAHARASHTRA AND ANR — Bombay High Court (2023-02-11)
• BALBHIM NAGNATH DHUMAL AND ANR v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2023-02-11)
• THE STATE OF MAHARASHTRA v. PRABHAKAR POPAT BAGUL — Bombay High Court (2023-02-11)