ABHAI KUMAR

379 recorded High Court judgment(s) · 2017–2018

Courts

Allahabad High Court

379

Dismiss other than merit(DD/Non Prosec./Abated)	239
Dismissed on merits	66
Allowed/Partly Allowed on merits	45
Disposed off/Decided on merits	28
Decided in terms of compromise	1

MANISH GOEL v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2018-05-29)
RAJENDRA GOYAL and OTHERS v. STATE OF U.P. and ANOTHER — Allahabad High Court (2018-05-29)
SRI SURESH KUMAR GOYAL AND OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2018-05-29)
KOMAL AND OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2018-05-29)
IQBAL AHMAD v. STATE OF U.P. and ANOTHER — Allahabad High Court (2018-04-27)
ANEEL SINGH v. STATE OF U.P. and ANOTHER — Allahabad High Court (2018-04-27)
HARICHARAN @ DADHI v. State of U.P. — Allahabad High Court (2018-04-27)
NAGENDRA KUMAR SIGATIA and ANOTHER v. STATE OF U.P. and ANOTHER — Allahabad High Court (2018-04-27)
DEEPAK AGRAWAL and ANOTHER v. STATE OF U.P. and ANOTHER — Allahabad High Court (2018-04-27)
AKHLESHWAR SINGH AND OTHERS v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-04-27)