ABDUL SHAHID

118 recorded High Court judgment(s) · 2025–2026

Courts

Allahabad High Court

118

(unspecified)	84
Disposed off/Decided on merits	17
Allowed/Partly Allowed on merits/Granted	9
Dismissed on merits/Rejected	7
Dismiss other than merit(DD/Non Prosec./Abated)	1

ATEEQ AHMED v. LAXMI NARAYAN AND 70 OTHERS — Allahabad High Court (2026-05-11)
RAM PRATAP SINCE DECEASED AND 7 OTHERS v. SMT BHAGDEI AND 3 OTHERS — Allahabad High Court (2026-05-11)
SMT KAMLA SONKER AND 5 OTHERS v. M/S SANFRAN DEVELOPER PRIVATE LIMITED — Allahabad High Court (2026-05-07)
RAMBHAROSH v. RAMKEWAL AND 2 OTHERS — Allahabad High Court (2026-05-06)
PRIYANKA KUMARI@ PRIYA AND ANOTHER v. VISHWANTH SINGH AND 4 OTHER — Allahabad High Court (2026-05-06)
SUSHIL YADAV v. UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LIMITED AND 2 OTHERS — Allahabad High Court (2026-05-05)
SHIV NARAYAN JAISWAL DEAD AND 2 OTHERS v. DINESH KUMAR JAISWAL AND 15 OTHERS — Allahabad High Court (2026-05-05)
AMIT KUMAR AGRAWAL v. SMT. VANDANA RANI AND 3 OTHER — Allahabad High Court (2026-05-05)
IQBAL HUSSAIN KHAN AND ANOTHER v. RASHEED KHAN AND 2 OTHERS — Allahabad High Court (2026-05-04)
DEVENDRA KUMAR MAURYA v. TANVEZ ALVI AND 3 OTHERS — Allahabad High Court (2026-04-26)