ABDUL QUDDHOSE, S.SRIMATHY

59 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• The Authorized Officer v. Annadurai Ravindran .C — Madras High Court (2023-11-06)
• Sadasivam .G v. The Chief Judicial Magistrate — Madras High Court (2022-05-20)
• Lordu Packia Darius v. The Authorized Officer — Madras High Court (2022-05-19)
• Balakrishnan v. The Superintendent of Police — Madras High Court (2022-05-19)
• Kumar Selvin.C v. The State of Tamil Nadu — Madras High Court (2022-05-19)
• Ravishankar.R v. The Debt Recovery Tribunal — Madras High Court (2022-05-19)
• Angusamy .M v. The District Collector — Madras High Court (2022-05-19)
• M/s. St. Michael Granites v. The Authorized Officer — Madras High Court (2022-05-19)
• Krishnamoorthy v. The District Collector — Madras High Court (2022-05-19)
• M/s Matha Bio Fuels v. The Authorized Officer — Madras High Court (2022-05-19)