ABDUL QUDDHOSE

22,008 recorded High Court judgment(s) · 2008–2026

Courts

Madras High Court

22008

DISPOSED OF	10569
ALLOWED	2913
DISMISSED	1514
CLOSED	1357
DISMISSED FOR NON-PROSECUTION	1156
DISMISSED AS INFRUCTUOUS	965
WITHDRAWN DISMISSED	759
DISMISSED AS WITHDRAWAL	728

M.Vasanthi v. P.Saravanan — Madras High Court (2026-06-04)
P.Santhosh, v. S.Revathi, — Madras High Court (2026-06-04)
S.Manigandan v. M.Keeratha Devi — Madras High Court (2026-06-04)
M.S. Lakshmi Priya v. S.Pasupathy — Madras High Court (2026-06-04)
S.Syed Azezullah v. A.Lourdunathan — Madras High Court (2026-06-04)
B.Shanthi v. Karthik Jeyaraman — Madras High Court (2026-06-04)
EZHILKUMARI v. ANBALAGAN — Madras High Court (2026-06-04)
Veerasamy v. Jayanthi alias Jayalakshmi — Madras High Court (2026-06-04)
State Bank of India, v. P.Ravi, — Madras High Court (2026-06-04)
M.Bhuvaneshwari, v. S.Lakshmi, — Madras High Court (2026-06-04)