LexABDUL QUDDHOSE
174 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 174 |
Disposal nature
| DISPOSED OF | 81 |
| DISMISSED | 58 |
| WITHDRAWN DISMISSED | 11 |
| ALLOWED | 9 |
| CLOSED | 6 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED FOR DEFAULT | 2 |
| PARTLY ALLOWED | 2 |
Recent judgments
- M/S PEARLITE LINERS PVT LTD v. THE CONTROLLER OF STORES — Madras High Court (2018-08-06)
- M/S.KARAN ORES AND SPECIALS v. M/S.ENDEKA CERAMIC INDIA PVT — Madras High Court (2018-08-06)
- M/s.Puruvankara Projects Ltd. v. Mrs.Ranjani Venkatraman Ganesh — Madras High Court (2018-07-26)
- ITC LIMITED, ITC CENTRE, v. GOLDEN TOBACCO LIMITED — Madras High Court (2018-07-26)
- SOLOMAN PAPPACHAN v. KOTAK MAHINDRA PRIME LTD — Madras High Court (2018-07-26)
- Karti P. Chidambaram v. Bureau of Immigration — Madras High Court (2018-07-23)
- S.Ragunathan, v. The Chairman, — Madras High Court (2018-06-04)
- N.Tarik Ahamad v. Union Territory of Puducherry — Madras High Court (2018-06-04)
- Mr.B.Manoharan, v. The Chairman, — Madras High Court (2018-06-04)
- G.Eswari, v. The District Collector, — Madras High Court (2018-06-04)